Punjab-Haryana High Court
Ravinder Pawar And Others vs Union Of India And Others on 9 July, 2010
Author: A.N. Jindal
Bench: A.N. Jindal
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
Civil Writ Petition No. 10879 of 2010
Date of decision: July 09, 2010
Ravinder Pawar and others
.. Petitioners
Vs.
Union of India and others
.. Respondents
Coram: Hon'ble Mr. Justice M.M. Kumar Hon'ble Mr. Justice A.N. Jindal Present: Mr. Brijender Kaushik, Advocate for the petitioners.
1. To be referred to the Reporters or not?
2. Whether the judgment should be reported in the digest?
M.M. Kumar, J Learned counsel for the petitioners request for withdrawal of the instant petition with liberty to file fresh one on the same cause of action after attaching all the documents.
Dismissed as withdrawn.
(M.M. Kumar)
Judge
July 09, 2010 (A.N. Jindal)
deepak Judge