Section 20 in The Karnataka State Rural Development and Panchayat Raj University Act, 2016
20. Finance Officer.
- There shall be a Finance Officer in the university. He shall be a whole time officer of the University appointed by the Government from a panel of not less than three persons being officers in the cadre of Deputy or Joint Controller of State Accounts Services or an officer of the rank of Deputy Accountant General having experience in audit, accounting and financial administration recommended by the Executive Council, for such period as may be specified by the Government in this behalf.
