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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(4) in The Electricity Regulatory Commissions Act, 1998

(4)The State Commission may appoint consultants required to assist the State Commission in the discharge of its functions on the terms and conditions as may be determined by regulations by the State Commission.[CHAPTER IV-A] Joint Electricity Regulatory Commission