Chattisgarh High Court
Nand Kishore vs The Chief General Manager,Secl And Ors. ... on 5 December, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 690 of 2010
Nand Kishore Versus The Chief
General Manager, SECL & Others
05/12/2019 Smt. Mala Dubey, counsel for the petitioner.
Shri Shailendra Shukla, counsel for the
respondents.
At the request of learned counsel for the petitioner, post the matter in the month of January, 2020.
Sd/-
Judge (Prashant Kumar Mishra) Barve