Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 806] [Entire Act] Bengal Presidency - Subsection Section 806(d) in Police Regulations, Bengal , 1943 (d)The details of examination on each subject are shown in Appendix L. Only unannotated editions of Acts and Codes will be allowed in answering the paper on law with books.
