Section 14 in The Science and Engineering Research Board Rules, 2010
14. Constitution of Committees. - (1) The Board may appoint such committee or committees as it deems necessary for discharge of its duties and, performance of its function under the Act.
(2)The Chairperson may, on the recommendation of the Board, co-opt members to any Committee or Committees set up under sub-rule (1).(3)The Board shall determine the terms of reference, tenure, membership and other related aspects of a Committee or the Committees up under sub-rule (1).(4)A Committee appointed by the Board shall submit its report, findings, or recommendations to the Chairperson of the Board within the period stipulated or such extended period as specified by the Board.
