Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Calcutta High Court (Appellete Side)

Radhe Shyam Yadav vs The State Of West Bengal & Ors on 28 September, 2011

Author: Jayanta Kumar Biswas

Bench: Jayanta Kumar Biswas

                      In The High Court At Calcutta
28-09-2011                  Constitutional Writ Jurisdiction
                                     Appellate Side
   sb-9
.

W.P.No.16087(W) of 2011 Radhe Shyam Yadav

-vs-

The State of West Bengal & Ors.


                    None                                  ...for the petitioner

                    None                                        ...for the State


None to press the art.226 petition. It is dismissed for non-appearance of the petitioner. No costs. Certified xerox.

(Jayanta Kumar Biswas, J.)