Calcutta High Court (Appellete Side)
Radhe Shyam Yadav vs The State Of West Bengal & Ors on 28 September, 2011
Author: Jayanta Kumar Biswas
Bench: Jayanta Kumar Biswas
In The High Court At Calcutta
28-09-2011 Constitutional Writ Jurisdiction
Appellate Side
sb-9
.
W.P.No.16087(W) of 2011 Radhe Shyam Yadav
-vs-
The State of West Bengal & Ors.
None ...for the petitioner
None ...for the State
None to press the art.226 petition. It is dismissed for non-appearance of the petitioner. No costs. Certified xerox.
(Jayanta Kumar Biswas, J.)