Supreme Court - Daily Orders
Ruchi Agarwal vs Aatish Agarwal on 12 June, 2020
Author: A.S. Bopanna
Bench: A.S. Bopanna
ITEM NO.15 Virtual Court 8 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 2233/2019
RUCHI AGARWAL Petitioner(s)
VERSUS
AATISH AGARWAL Respondent(s)
(IA No.137827/2019-STAY APPLICATION )
Date : 12-06-2020 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
For Petitioner(s) Mr. Rabin Majumder, AOR
Ms.Akansha Srivastava,Adv.
Mr.Sanjib Dutta,Adv.
Ms.Suparna Sinha,Adv.
Mr.Suresh Kumar Mitruka,Adv.
For Respondent(s) Mr.M.L.Lahoty,Adv.
Mr.Paban K.Sharma,Adv.
Mr.Anchit Sripat,Adv.
Mr. Himanshu Shekhar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the parties are not averse to referring the matter for settlement to the Supreme Court Mediation Centre.
List after four weeks to fix a date for appearance of the parties before the Supreme Court Mediation Centre.
(SUSHMA KUMARI BAJAJ) Signature Not Verified (PRADEEP KUMAR) SENIOR PERSONAL ASSISTANT Digitally signed by RAJNI MUKHI BRANCH OFFICER Date: 2020.06.17 11:14:52 IST Reason: