Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 68(4)] [Section 68] [Entire Act]

State of Punjab - Subsection

Section 68(4)(iv) in The Punjab Co-operative Societies Act, 1961

(iv)No revision under section 69 shall be available against any office order passed by the Registrar or his subordinates.]