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State of Madhya Pradesh - Section

Section 27 in The M.P. Sthaniya Nidhi Sampariksha Niyam, 1974

27. Audit Report on the transferred works executed by the Panchayats.

- The audit report relating to the accounts of the State transferred works executed by the Janpad and Zila Panchayats shall be forwarded by the Director to the Principal Officer of the local authority through the Executive Engineer of the Division concerned.