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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(1)(h) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(h)Ensure that the quality of products and services provided to the public is as per standards of public health, hygiene and safety laid down by the Corporation and/or the Government.