Section 4(2)(b) in Prevention of Blackmarketing & Maintenance of Supplies of Essential Commodities (Rajasthan Conditions of Detention) Order, 1980

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

(b)the Superintendent may detain any detenue separately if he considers it desirable on grounds of health or for any other reason.

Legal Document View