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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Andhra Pradesh - Subsection

Section 41(6) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(6)Inter-country adoption, i.e., the adoption of Indian children by foreign nationals, shall be permitted only as a means of last resort. However, this bar will not apply to the adoptions by persons of Indian Origin.