Madhya Pradesh High Court
Chandrabhushan vs The State Of Madhya Pradesh on 6 October, 2020
Author: Nandita Dubey
Bench: Nandita Dubey
1 WP-14673-2020 The High Court Of Madhya Pradesh WP-14673-2020 (CHANDRABHUSHAN Vs THE STATE OF MADHYA PRADESH AND OTHERS) 1 Jabalpur, Dated : 06-10-2020 Heard through Video Conferencing. A week's time is granted to the petitioner to cure the default. List thereafter.
(NANDITA DUBEY) JUDGE gn Digitally signed by GEETHA NAIR Date: 2020.10.06 16:40:36 +05'30'