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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Chattisgarh - Subsection

Section 14(3) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(3)Subject to the powers of the Executive Council, Registrar shall, unless provided in Statute, be responsible for ensuring that all money are expended for the purpose for which they are granted or allotted.