Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Punjab - Subsection Section 12(4) in The Punjab Transparency and Accountability in Delivery of Public Service Act, 2018 (4)The headquarter of the Commission shall be at Chandigarh or at such other place, as may be notified by the Government from time to time.
