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State of Madhya Pradesh - Section

Section 26 in The M.P. Prakoshtha Swamitva Rules, 1976

26. Organisation meeting. - [The first meeting of a newly elected Board] [Substituted by Notification No. 2889-994-XXXII-1-80, dated 7-9-1981.] shall be held within ten days of election at such place as shall be fixed by the managers at the meeting at which such managers were elected and no notice shall be necessary to the newly elected managers in order legally to constitute such meeting, provided a majority of the whole Board shall be present.