Delhi High Court - Orders
Signature Not Verified Digitally ... vs In Item Nos. 151, 211 & 212. Mr Puneet ... on 12 September, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~9 to 224
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 130/2017
+ W.P.(C) 7777/2009 and CM APPL. Nos. 5957/2018, 23567/2018,
38143/2022
+ W.P.(C) 6337/2020 and CM APPL. 22496/2020
+ W.P.(C) 1176/2015 and CM APPL. 44457/2017
+ W.P.(C) 3547/2015
+ W.P.(C) 5899/2016
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+ W.P.(C) 4018/2017 and CM APPL. 17708/2017
+ W.P.(C) 5221/2017 and CM APPL. 4786/2018
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Signature Not Verified
Digitally Signed
By:HARMINDER KAUR LPA 130/2017 and connected matters Page 1 of 10
Signing Date:15.09.2022
17:13:35
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+ W.P.(C) 7044/2017 and CM APPL. 33924/2020
+ W.P.(C) 7047/2017
+ W.P.(C) 7079/2017
Signature Not Verified
Digitally Signed
By:HARMINDER KAUR LPA 130/2017 and connected matters Page 2 of 10
Signing Date:15.09.2022
17:13:35
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Signature Not Verified
Digitally Signed
By:HARMINDER KAUR LPA 130/2017 and connected matters Page 3 of 10
Signing Date:15.09.2022
17:13:35
+ W.P.(C) 8349/2017
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Signature Not Verified
Digitally Signed
By:HARMINDER KAUR LPA 130/2017 and connected matters Page 4 of 10
Signing Date:15.09.2022
17:13:35
+ W.P.(C) 9369/2017
+ W.P.(C) 9941/2017 and CM APPL. 40513/2017
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+ W.P.(C) 6275/2018 and CM APPL. 24210/2018
+ W.P.(C) 6289/2018 and CM APPL. 24231/2018
+ W.P.(C) 6845/2018 and CM APPL. Nos. 26005/2018 & 47449/2018
+ W.P.(C) 6965/2018 and CM APPL. 28406/2018
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+ W.P.(C) 11226/2018
+ W.P.(C) 11245/2018
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45523/2018
+ W.P.(C) 11855/2018 & CM APPL. 45920/2018
+ W.P.(C) 13673/2018
+ W.P.(C) 42/2019
+ W.P.(C) 1430/2019 & CM APPL. 6559/2019
+ W.P.(C) 1543/2019 & CM APPL. 7127/2019
+ W.P.(C) 1588/2019 & CM APPL. 7324/2019
+ W.P.(C) 2495/2019
+ W.P.(C) 3114/2019
+ W.P.(C) 3120/2019
+ W.P.(C) 7710/2019
+ W.P.(C) 8989/2019 & CM APPL. 50778/2019
Signature Not Verified
Digitally Signed
By:HARMINDER KAUR LPA 130/2017 and connected matters Page 5 of 10
Signing Date:15.09.2022
17:13:35
+ W.P.(C) 8994/2019 & CM APPL. 50903/2019
+ W.P.(C) 9111/2019
+ W.P.(C) 11439/2019 & CM APPL. 47031/2019, CM APPL.
47032/2019
+ W.P.(C) 12361/2019 & CM APPL. 50590/2019
+ W.P.(C) 12616/2019
+ W.P.(C) 12622/2019
+ W.P.(C) 12628/2019
+ W.P.(C) 12654/2019 & CM APPL. 51656/2019, CM APPL.
51657/2019
+ W.P.(C) 12665/2019
+ W.P.(C) 12702/2019
+ W.P.(C) 12703/2019
+ W.P.(C) 12790/2019
+ W.P.(C) 12798/2019
+ W.P.(C) 13381/2019 & CM APPL. 54313/2019
+ W.P.(C) 822/2020
+ W.P.(C) 1942/2020 & CM APPL. 6801/2020
+ W.P.(C) 3476/2020 & CM APPL. 12337/2020
+ W.P.(C) 6571/2020 & CM APPL. 22963/2020
+ W.P.(C) 7231/2020 & CM APPL. 24417/2020, CM APPL.
24418/2020
+ W.P.(C) 10275/2020 & CM APPL. 32529/2020, CM APPL.
32530/2020
+ W.P.(C) 207/2021 & CM APPL. 561/2021
+ W.P.(C) 1875/2021 & CM APPL. 5446/2021, CM APPL. 10413/2021
+ W.P.(C) 10573/2021 & CM APPL. 32609/2021
+ W.P.(C) 13728/2021 & CM APPL. 43378/2021
+ W.P.(C) 13914/2021 & CM APPL. 43916/2021
+ W.P.(C) 1524/2022 & CM APPL. 4367/2022, CM APPL. 4368/2022
+ W.P.(C) 6082/2022
+ W.P.(C) 11257/2022 & CM APPL. 33053/2022
+ W.P.(C) 11509/2022 & CM APPL. 34042/2022
+ W.P.(C) 11658/2022 & CM APPL. 34618/2022, CM APPL.
34619/2022
+ W.P.(C) 11736/2022 & CM APPL. 34908/2022
Present: Mr. K.P. Sundar Rao & Mr. Sanjeev Kumar, Advs. for
Signature Not Verified
Digitally Signed
By:HARMINDER KAUR LPA 130/2017 and connected matters Page 6 of 10
Signing Date:15.09.2022
17:13:35
petitioner in Item Nos. 9 to 224.
Mr Khagesh B. Jha, Advocate for petitioner no.3 in Item No.9.
Mr. Kamal Gupta, Mr. Sparsh Aggarwal and Mr. Yash Yadav,
Advs. for petitioners in Item Nos. 11, 25, 27, 56, 57, 58, 60, 77,
78, 79, 80, 81, 82, 84, 95, 97, 98, 99, 103, 104, 106, 107, 122,
129, 169, 171, 182, 196, 201, 210 and 220.
Mr. Virat K. Anand, Mr. Kumar Shashank, Mr. Harish Nadda,
Mr. Vikalp Singh and Mr. Anant Singh, Advs. for petitioner in
Item No. 12.
Mr. B. C. Pandey, Mr. S. P. Kamrah and Mr. Puneet Batra,
Advs. for petitioner in Item Nos. 13 and 26.
Mr Abhishek Puri & Ms Surbhi Gupta, Advs. for petitioner in
Item No.15.
Mr. Indra Chand Prajapat, Mr. Siddharth, Mr. S. K. Maurya,
Advs. for petitioner in Item No. 16.
Mr. Anil Kher, Sr. Adv. with Mr. Aditya Narain, Advs. for
petitioners in Item No. 18.
Mr. Harkirat Singh, Adv. for petitioner in Item No. 19.
Mr. Srijan Sinha, Ms. Parul Dhurvey and Mr. Naveen Soni,
Adv. for petitioner in Item No. 20.
Mr. Ankit Jain, Mr. Abhay Pratap Singh & Mr. Aditya
Chauhan, Advs. in Item No. 21.
Mr. Ravi Kr. Aggarwal and Mr. Ishaan Aggarwal, Advs. for
petitioner in Item No. 24.
Mr. Puneet Mittal, Sr. Adv. with Mr. R. P. Singh, Ms. Sakshi
Mendiratta, Mr. Siddharth Saxena and Mr. Mohit Chandras,
Advs. in Item Nos. 29, 40, 41, 42 & 85.
Mr. Pramod Gupta, Ms. Poonam Meena, Ms. Utkarsha, Ms.
Himanshi and Ms. Shalu, Advs. for petitioners in Item Nos. 30,
31, 32, 33, 59, 61, 65, 86, 87, 88, 89, 90, 91, 92, 93, 124, 125,
126, 127, 128, 141, 159, 167, 170, 176, 177, 178, 187, 188,
190, 193, 194, 195, 197, 207, 215, 221, 222, 223 & 224.
Mr. Atul Jain, Adv. for petitioner in Item Nos. 64, 75 and 76.
MR Uday Bedi, Advocate for petitioner in Item No.83.
Mr. Anand Yadav, Adv. for petitioner in Item No. 94.
Mr. Onkar Prasad, Adv. for petitioner in Item No. 100
Mr Ayush Sharma, Adv. for petitioner in Item No.101.
Mr. Saurabh Chadda, Mr. Rohit Sehravat and Mr. Rohit
Signature Not Verified
Digitally Signed
By:HARMINDER KAUR LPA 130/2017 and connected matters Page 7 of 10
Signing Date:15.09.2022
17:13:35
Bhagat, Advs. for petitioner in Item No. 105.
Mr. Siddharth Bambha, Adv. for petitioner in Item No. 108.
Mr. S. P. Kamrah and Mr. B. C. Pandey, Advs. for petitioner in
Item No. 117.
Mr. Rohit Gupta and Ms. Avani Verma, Advs. for petitioner in
Item No. 118.
Mr. Parvinder Chauhan and Mr. Sushil Dixit, Advs. for
petitioner in Item No. 121.
Mr. R. M. Sinha, Mr. P. M. Sinha and Ms. Nandini Harsh,
Advs. for petitioner in Item Nos. 134, 135, 136, 137, 146 and
158.
Ms. Vedanta Varma and Mr. Vibhor Kush, Advs. for petitioner
in Item Nos. 151, 211 & 212.
Mr Puneet Mittal, Senior Advocate with Mr Pranav Rishi, Mr
R.P. Singh, Mr Mohit Chandras, Ms Sakshi Mendiratta and Mr
Siddharth Kaushik, Advocates for petitioners in Item Nos. 172
& 173.
Ms. Awantika Manohar, Adv. for petitioners in Item Nos. 174
& 184.
Mr. H.L. Tiku, Sr. Adv. with Ms. Yashmeet Kaur & Mr.
Akshay Singh, Advs. for petitioner in Item No. 175 & 186.
Mr. Amitesh Kumar, Ms. Binisa Mohanty and Ms. Priti
Kumari, Advs. for petitioners in Item No. 179.
Mr. Anurag Lakhotia and Mr. Udit Dwivedi, Advs. for
petitioners in Item Nos. 180, 181 and 219.
Ms. Suman Malhotra & Mr. Saatwic Malhotra, Advs. for
petitioner in Item No. 183.
Mr. Akhilesh Kumar and Ms. Nidhi Gupta, Advs. for petitioner
in Item No. 208.
Mr Santosh Kumar Pandey, Adv. for petitioner in Item No.
213.
Mr. Sumit Kumar Khatri, Ms. Priya and Ms. Harshpreet Kaur,
Advs. for petitioner in Item No. 214.
Mr. Shekhar Dasi, Adv. for petitioner in Item No. 216.
Mr. Santosh Kumar Tripathi, Standing Counsel (Civil),
GNCTD with Mr. Arun Panwar, Mr. Siddharth Krishna
Signature Not Verified
Digitally Signed
By:HARMINDER KAUR LPA 130/2017 and connected matters Page 8 of 10
Signing Date:15.09.2022
17:13:35
Dwivedi, Mr. Pradeep, Ms. Mahak Rankawat, Mr. Aditya S
Jadhav and Mr. Pradyuman Rao, Advs. for respondent/DOE
(GNCTD) in Item No.9 to 224 along with Mr Rajeev Tanwar,
(LA PSB) DoE.
Mr. Gautam Narayan, ASC, GNCTD with Mr. Unmukt Gera,
Advs. for respondent in Item Nos. 9 - 224.
Mr. Vikrant N Goyal, Mr. Ajay Singh and Mr. Shikhar
Sardana, Advs. for UOI (respondent) in Item No. 10.
Mr. Kumar Rajesh Singh & Ms. Punam Singh, Advs. for
Respondent No.2 in Item No. 10.
Mr. Amit Sibal, Sr. Adv. with Mr. Pramod Gupta, Ms. Poonam
Meena, Ms. Utkarsha, Ms. Himanshi and Ms. Shalu, Advs. for
R-3 in Item No. 10.
Dr. Surender Singh Hooda & Mr. Aditya Hooda, Advs. for R-5
in Item No. 10.
Mr. Satyakam, ASC with Mr. Alok Raj, Advs. for respondents
in Item Nos. 10, 14, 37, 41, 43, 57, 69, 75, 81, 84, 93 and 104.
Mr. Virat K. Anand, Mr. Kumar Shashank, Mr. Harish Naddo,
Mr. Vikalp Singh & Mr. Anant Singh, Advs. for petitioner in
Item No. 12.
Mr. Anuj Aggarwal, Additional Standing Counsel for GNCTD
in Item Nos. 12, 17, 22, 23, 24, 30, 31, 35, 45, 53, 71, 78, 91,
98, 106, 107, 110, 116, 120, 121, 124, 125, 136, 137, 138, 139,
154, 157, 158, 162, 174, 180, 182, 187, 191, 193, 195, 196,
197, 200, 201 & 206.
Ms. Astha Gupta, Adv. for Respondent (State) In Item Nos. 18
& 58.
Mr Sameer Vashisht, ASC (Civil), GNCTD with Ms Sanjana
Nangia, Advocate in Item No. 51, 68, 168, 217, 63, 80, 180 and
229.
Ms. Mehak Nakra, ASC (Civil) GNCTD, counsel for
respondent/DOE in Item Nos. 128, 221, 140 and 232.
Mr. Rishikesh Kumar, ASC with Mr. Sudhir Kumar Shukla,
Advs. for GNCTD in Item Nos. 19, 29, 34, 39, 48, 63, 80, 97,
103, 105, 112, 113, 115, 119, 125, 131, 133, 134, 141, 146,
147, 149, 155, 160, 163, 164 and 165.
Mr. Sushil Kumar, OSD Lit (Zone-IV) for respondent in Item
Nos.53, 133, 144, 203, 204 & 205.
Signature Not Verified
Digitally Signed
By:HARMINDER KAUR LPA 130/2017 and connected matters Page 9 of 10
Signing Date:15.09.2022
17:13:35
Mr. Ripin Sood, Adv. for GNCTD in Item Nos. 64 & 144.
Mr. Sushil Kumar OSD, Lit (Zone - IV), Directorate of
Education in Item Nos. 53, 133, 144, 203.
Dr. Yadram, Vice Principal, Zone-VI, DoE in Item Nos. 128,
134, 148 & 221.
Mr. Bhagvan Swarup Shukla, CGSC for UOI with Mr Ram
Karan, Advocate in Item No.166.
Mr. Jasneet Jolly and Mr. Mohd. Shahid, Advs. for Mr. Divyam
Nandrajog, GNCTD, Panel Counsel for respondent /
Directorate of Education.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 12.09.2022 List for further proceedings on 14.09.2022.
VIBHU BAKHRU, J AMIT MAHAJAN, J SEPTEMBER 12, 2022 KDK Signature Not Verified Digitally Signed By:HARMINDER KAUR LPA 130/2017 and connected matters Page 10 of 10 Signing Date:15.09.2022 17:13:35