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State of Uttar Pradesh - Section

Section 6 in The U.P. Secondary Education Services Commission (Procedure and Conduct of Business) First Regulations, 1995

6. Selection of candidates by interview

. - (1) The commission shall, for the appointment of teachers by direct recruitment, make selection of candidate by holding interview.
(2)The Commission may, in making selection of candidates, take recourse to the use of computer for registering and processing of applications, issue of interview letters and processing of result the supervision of one or more officers, to be nominated by the Commission.