Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(b) in Finance Act, 2012 (b)in sub-section (5), with effect from the 1st day of April, 2013, -(A)in clause (ae), the word "and" shall be omitted;(B)after clause (ae), the following clauses shall be inserted, namely: -
