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[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

Bengal Presidency - Subsection

Section 71(1)(f) in The Calcutta Hackney-Carriage Act, 1919

(f)prescribing the fees to be paid for the registration of carriages, horses, palanquins and rickshaws, respectively, under this Act, and for alterations to be made in any register kept thereunder;