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State of Madhya Pradesh - Section

Section 36 in Madhya Pradesh Electricity Regulatory Commission (Conduct of Business) (Revision-I) Regulations, 2016

36.

The details of these Regulations have been separately notified by the Commission through Regulations titled Madhya Pradesh Electricity Regulatory Commission (Appointment of Consultants) (Revision - I) Regulations, 2009 as amended.Chapter - XII State Advisory Committee