Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1A)] [Section 9] [Entire Act] State of Haryana - Subsection Section 9(1A)(ii) in Haryana Municipal Corporation Employees (Recruitment and Conditions) Service Rules, 1998 (ii)by transfer or deputation of an officer already in the service of any State Government or Government of India;