Section 61(14)(b) in The Orissa Factories Rules, 1950

[Cites 0, Cited by 0] [Section 61(14)] [Section 61] [Entire Act]

State of Odisha - Subsection

Section 61(14)(b) in The Orissa Factories Rules, 1950

(b)An exit may be a doorway, corridor, passage way to an internal or external stairway or to a verandah. An exit may also include a horizontal exit leading to an adjoining building at the same level.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Odisha - Subsection

Section 61(14)(b) in The Orissa Factories Rules, 1950