Jammu & Kashmir High Court
M/S Lupin Limited Epip vs Union Of India & Ors on 13 May, 2026
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No. 14
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CM No. 2924/2024 in
WP(C) No. 416/2021
M/s Lupin Limited EPIP .... Petitioner/Non-applicant(s)
Through:- None
V/s
Union of India & ors. .....Respondent/applicant(s)
Through:- Mr. Rohan Nanda, CGSC
CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
HON'BLE MR. JUSTICE SHAHZAD AZEEM, JUDGE
ORDER
13.05.2026 CM No. 2924/2024
01. Objections, if any, be filed by or before the next date of hearing. List on 21.07.2026.
02. Copy of the application be provided to the other side during the course of this week.
(SHAHZAD AZEEM) (SINDHU SHARMA)
Judge Judge
JAMMU
RAM MURTI/PS
13.05.2026
Ram Murti
2026.05.14 01:14
I attest to the accuracy and
integrity of this document