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Jammu & Kashmir High Court

M/S Lupin Limited Epip vs Union Of India & Ors on 13 May, 2026

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                 Sr. No. 14
                           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                           AT JAMMU

                  CM No. 2924/2024 in
                  WP(C) No. 416/2021

                  M/s Lupin Limited EPIP                              .... Petitioner/Non-applicant(s)

                                               Through:-    None

                                         V/s

                  Union of India & ors.                                  .....Respondent/applicant(s)

                                               Through:-    Mr. Rohan Nanda, CGSC

                  CORAM :           HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                    HON'BLE MR. JUSTICE SHAHZAD AZEEM, JUDGE

                                                         ORDER

13.05.2026 CM No. 2924/2024

01. Objections, if any, be filed by or before the next date of hearing. List on 21.07.2026.

02. Copy of the application be provided to the other side during the course of this week.



                                           (SHAHZAD AZEEM)                  (SINDHU SHARMA)
                                                      Judge                            Judge
                  JAMMU
                  RAM MURTI/PS
                  13.05.2026




Ram Murti
2026.05.14 01:14
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