Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 12 in Madhya Bharat Women's and Children's Institutions Licensing Act, 1954

12. Monthly statement of admissions and discharges to be filed.-

The manager of every institution licensed under the Act shall further to the Licensing Authority a monthly statement in the prescribed form of all new admissions and discharges.