Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 89] [Section 66(2)] [Section 66] [Entire Act]

State of Karnataka - Subsection

Section 66(2)(c) in Karnataka Court-Fees and Suits Valuation Act, 1958

(c)any appeal is disposed of before the commencement of hearing of such appeal;