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State of Meghalaya - Section

Section 32 in The Meghalaya Cinemas (Regulation) Rules

32. Gangways.

(a)A clear passage or gangway shall be formed at the sides and down the centre of the seating in every part of the auditorium in such manner that no seal shall be ten or more feet distant from the passage or gangway measured in the line of sealing.
The central passage or gangway shall be at least 4 feet wide and those at the sides shall be at least 3 feet wide each.
(b)Where possible, gradients or inclined places shall be used instead of steps but no gradients or inclined plans shall be sleeper than 1 in 10.