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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(1)(a) in The Maharashtra Educational Institutions (Transfer Of Managers) Act, 1971

(a)an institution to which directions have been issued in pursuance of section 4 has failed to comply with such directions within the period specified in the directions, or,