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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Mizoram - Subsection

Section 84(1) in Mizoram Excise Rules, 1983

(1)"Absolute alcohol" is spirit obtained from rectified spirit by removing the water present as much as possible by treatment with quick lime or potassium carbonate. The absolute alcohol of the British Pharmacopoeia should not contain more than one per cent by weight of water;