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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(4) in Chhattisgarh Private Placement Agencies (Regulation) Rules, 2014

(4)The person shall deposit the verification charges as prescribed in sub-rule (9) in respect of each individual case for verification of character and antecedents to the concerned Superintendent of Police or the Authorized Officer for this purpose.