Supreme Court - Daily Orders
Rajesh Ghure Pal vs Manju Rajesh Pal on 19 August, 2014
b ITEM NO.34 REGISTRAR COURT. 1 SECTION XV
IA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Transfer Petition(s)(Civil) No(s). 677-678/2013
RAJESH GHURE PAL Petitioner(s
)
VERSUS
MANJU RAJESH PAL Respondent(s
)
(with appln. (s) for stay and office report)
Date : 19/08/2014 These petitions were called on for hearing today.
For Petitioner(s)
Ms. Sharmila Upadhyay ,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Affidavit has been filed stating therein that t he respondent has refused to accept dasti notice.
The learned counsel for the petitioner to take fre sh steps for effecting service on the sole respondent.
List again on 21.11.2014.
(PANKAJ BHANDA RI) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.08.20 17:23:54 IST Reason: