Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22A] [Entire Act] State of Maharashtra - Subsection Section 22A(d) in The Maharashtra Regional and Town Planning Act, 1966 (d)alteration in the Floor Space Index beyond ten per cent of the Floor Space Index prescribed in the Development Control Regulations.]
