Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 260(2)] [Section 260] [Entire Act]

NCT Delhi - Subsection

Section 260(2)(h) in The New Delhi Municipal Council Act, 1994

(h)the number and height of storeys composing a building and the height of rooms and the dimensions of rooms intended for human habitation;