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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(f) in The U.P. Basic Education Act, 1972

(f)to acquire, hold arid dispose of any property, whether movable, or immovable [* * *] [Omitted by U.P. Act No. 18 of 2000 (w.e.f. 21.6.1999).];