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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(1)(c) in Rajasthan Panchayati Raj Act, 1994

(c)exercise a administrative supervision and control over the [Chief Executive Officer and District Education officer and through them] [Substituted by Section 29 of the Rajasthan Panchayati Raj (Amendment) Act, 2000 published in Rajasthan Gazette, Extraordinary Part IV-A dated 3.5.2000 with immediate effect.] all officers and other employees of the Zila Parsihad and of the officers & employees whose service may be placed at the disposed of the Zila Parishad by the State Government and have full access to its records;