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Manipur High Court

M/S Th. Lucy Devi vs H. Gyan Prakash on 3 February, 2020

Author: Ramalingam Sudhakar

Bench: Ramalingam Sudhakar

                                                                       Item No. 8
                 IN THE HIGH COURT OF MANIPUR
                           AT IMPHAL

                       CONT. CAS(C) No. 183 of 2018

M/s Th. Lucy Devi

                                                                   ....Petitioner
                                   - Versus -

H. Gyan Prakash, Secretary, MPSC
                                                                 ...Respondent

BEFORE HON'BLE THE CHIEF JUSTICE MR. RAMALINGAM SUDHAKAR 03.02.2020 Ms. Numita, learned counsel appears for the petitioner. Registry is to reflect the name of Mr. Ng. Somorjit, learned advocate as counsel for the respondent in the cause list.

List the matter again on 12.02.2020.

CHIEF JUSTICE bipin