Delhi High Court - Orders
Jamia Cooperative Bank Ltd vs Syed Mohd. Noor Ullah on 22 September, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Manmeet Pritam Singh Arora
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8927/2023 & CM APPL. 33829/2023
JAMIA COOPERATIVE BANK LTD. ..... Petitioner
Through: Mr. Tarique Siddiqui and Mr.
Rakshshan Ahmed, Advs.
versus
SYED MOHD. NOOR ULLAH ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 22.09.2023 Re-notify on May 27, 2024.
V. KAMESWAR RAO, J MANMEET PRITAM SINGH ARORA, J SEPTEMBER 22, 2023/jg This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/09/2023 at 01:04:40