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Delhi High Court - Orders

Jamia Cooperative Bank Ltd vs Syed Mohd. Noor Ullah on 22 September, 2023

Author: V. Kameswar Rao

Bench: V. Kameswar Rao, Manmeet Pritam Singh Arora

                                    $~38
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 8927/2023 & CM APPL. 33829/2023
                                                JAMIA COOPERATIVE BANK LTD.             ..... Petitioner
                                                             Through: Mr. Tarique Siddiqui and Mr.
                                                                      Rakshshan Ahmed, Advs.

                                                                         versus

                                                SYED MOHD. NOOR ULLAH                                                           ..... Respondent
                                                             Through:

                                    CORAM:
                                    HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                    HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                                                      ORDER

% 22.09.2023 Re-notify on May 27, 2024.

V. KAMESWAR RAO, J MANMEET PRITAM SINGH ARORA, J SEPTEMBER 22, 2023/jg This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/09/2023 at 01:04:40