Section 9 in Andhra Pradesh Universities Act, 1991
9. Officers of the University.
- The following shall be the Officers of the University:-(i)The Chancellor;(ii)The Vice-Chancellor;(iii)The Rector;(iv)The Principals/Dean of the University Colleges;(v)The Registrar;(vi)The Finance Officers; and(vii)Such other persons as the Statutes may declare to be officers of the University.
