Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(3)(e) in The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

(e)head of the Bureau, Ministry of Human Resource Development dealing with Indian Institutes of Information Technology-Member Secretary, ex officio;