Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(3) in Distillery, Bottling and Warehouse Rules Made Under Madhya Pradesh Excise Act, 1915

(3)"Bub" means a composition, itself in a state of fermentation prepared for addition to wash or to promote fermentation;