National Consumer Disputes Redressal
Naresh Kumar Garg vs Sandeep Singla & 7 Ors. on 13 April, 2017
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI APPEAL EXECUTION NO. 24 OF 2017 (Against the Order dated 03/03/2017 in Complaint No. 172/2014 of the State Commission Chandigarh) 1. NARESH KUMAR GARG S/O. LATE SH. LATE SH. M.D. GARG, EX-DIRECTOR OF M/S. CHANDIGARH ROYALE CITY PROMOTERS PVT. LTD., RESIDINT OF HOUSE NO. 1463, GF, SECTOR-44B, CHANDIGARH ...........Appellant(s) Versus 1. SANDEEP SINGLA & 7 ORS. S/O. DR. M.L. SINGHA, RESIDENT OF HOUSE NO. 3436, SECTOR-40-D, CHANDIGARH 2. M/S. CHANDIGARH ROYALE CITY PROMOTERS PVT LTD., THROUGH ITS MANAGING DIRECTOR, SCO 78, ROYALE ESTATE, MAIN OFFICE, CHANDIGARH-AMBALA ROAD, ZIRAKPUR, PUNJAB-140603 3. SH. PRADEEP BANSAL CHIEF EXECUTIVE, M/S. CHANDIGARH ROYALE CITY PROMOTERS PVT LTD., RESIDINT OF HOUSE NO. 1391, SECTOR-34, CHANDIGARH 4. SH. PYARE LAL GARG, DIRECTOR, M/S. CHANDIGARH ROYALE CITY PROMOTERS PVT LTD., RESIDENT OF HOUSE NO. 321, SECTOR-20A, CHANDIGARH 5. SH. VIKAS GUPTA, DIRECTOR, M/S. CHANDIGARH ROYALE CITY PROMOTERS PVT LTD., R/O. HOUSE NO. 20, SHIVALIK ENLCAVE, NAC, MANIMAJRA, CHANDIGARH 6. SH. PARVEEN KANSAL, DIRECTOR, M/S. CHANDIGARH ROYALE CITY PROMOTERS PVT LTD., R/O. HOUSE NO. 20, SHIVALIK ENLCAVE, NAC, MANIMAJRA, CHANDIGARH 7. SH. MUNISH KUMAR SINGLA, DIRECTOR, M/S. CHANDIGARH ROYALE CITY PROMOTERS PVT LTD., R/O. HOUSE NO. 123, SECTOR-8, PANCHKULA 8. SH. NEERAJ KANSAL , DIRECTOR, M/S. CHANDIGARH ROYALE CITY PROMOTERS PVT LTD., R/O. AT IIIRD FLOOR, SAPPHIRE ABOVE NEXA SHOWROOM, SAKARE NAGAR, VIMAN NAGAR, NEW AIRPORT ROAD, PUNE MAHARASHTRA ...........Respondent(s) APPEAL EXECUTION NO. 30 OF 2017 (Against the Order dated 03/03/2017 in Complaint No. 172/2014 of the State Commission Chandigarh) 1. PAYARA LAL GARG SON OF SH. HARI RAM, EX-DIRECTOR, M/S. CHANDIGARH ROYALE CITY PROMOTERS, PVT LTD., RESIDENT OF HOUSE NO. 321, SECTOR-20A, CHANDIGARH ...........Appellant(s) Versus 1. SANDEEP SINGLA & 7 ORS. S/O. DR. M.L. SINGLKA RESIDENT OF HOUSE NO. 3436, SECTOR-40-D, CHANDIGARH 2. M/S. CHANDIGARH ROYALE CITY PROMOTERS PVT LTD., THROUGH ITS MANAGING DIRECTOR, SCO 78, ROYALE ESTATE, MAIN OFFICE, CHANDIGARH-AMBALA ROAD, ZIRAKPUR, PUNJAB-140603 3. SH. PRADEEP BANSAL, CHIEF EXECUTIVE, M/S. CHANDIGARH ROYALE CITY PROMOTERS PVT LTD., RESIDINT OF HOUSE NO. 1391, SECTOR-34, CHANDIGARH 4. SH. NARESH KUMAR GARG, DIRECTOR, M/S. CHANDIGARH ROYALE CITY PROMOTERS PVT LTD., RESIDENT OF HOUSE NO. 1463, GF, SECTOR-44B, CHANDIGARH 5. SH. VIKAS GUPTA, DIRECTOR, M/S. CHANDIGARH ROYALE CITY PROMOTERS PVT LTD., RESIDENT OF HOUSE NO. 20, SHIVALIK ENCLAVE, NAC, MANIMAJRA, CHANDIGARH 6. SH. PARVEEEN KANSAL, DIRECTOR, M/S. CHANDIGARG ROYALE CITY PROMOTERS PVT. LTD., RESIDENT OF HOUSE NO. 20, SHIVALIK ENCLAVE,NAC, MANIMAJRA, CHANDIGARH 7. SH. MUNISH KUMAR SINGLA, DIRECTOR, M/S. CHANDIGARH ROYALE CITY PROMOTERS PVT LTD., RESIDENT OF HOUSE NO. 123, SECTOR-8, PANCHKULA HARYANA 8. SH. NEERAJ KANSAL DIRECTOR, M/S. CHANDIGARH ROYALE CITY PROMOTERS PVT LTD. PRESENTLY RESIDING AT IIRD FLOOR, SAPPHIRE ABOVE NEXA SHOWROOM. SAKORE NAGAR, VIMAN NAGAR, NEW IRPORT ROAD, PUNE , MAHARASHTRA ...........Respondent(s)
BEFORE: HON'BLE MR. JUSTICE D.K. JAIN,PRESIDENT HON'BLE MRS. M. SHREESHA,MEMBER For the Appellant : Mr. Anil Soni, Advocate For the Respondent :
Dated : 13 Apr 2017 ORDER Learned Counsel appearing for the Appellants submits that in the light of the order dated 29.03.2017 passed by this Commission in Appeal Execution No.26 of 2017, these Appeals are rendered infructuous and may be disposed of accordingly. It is so ordered.
The Appeals stand disposed of.
......................J D.K. JAIN PRESIDENT ...................... M. SHREESHA MEMBER