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Himachal Pradesh High Court

Pritam Chand & Anr. vs . Nathu Ram & Ors. on 6 October, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Pritam Chand & anr. Vs. Nathu Ram & ors.

RSA No.11 of 2023 .

06.10.2023 Present: Mr. Ashwani Sharma, Advocate, for the appellants.

Ms. Neha Rana, Advocate, for respondent No.1.

Respondents No.3 & 4 already exparte.

of Learned counsel for the appellants prays for an adjournment to take consequential steps on account of rt death of respondent No.2.

As prayed for, list on 24.11.2023.

( Sushil Kukreja ) October 06, 2023 Judge (VH) ::: Downloaded on - 06/10/2023 20:38:32 :::CIS