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[Cites 0, Cited by 0] [Section 97] [Entire Act]

Union of India - Subsection

Section 97(4) in The Drugs and Cosmetics Rules, 1945

(4)[] [Sub-Rule (4) omitted and sub-Rule (5) renumbered as sub-rule (4) by G.S.R. 462(E), dated 22.6.1982 (w.e.f. 22.6.1982).] The container of a medicine prepared for treatment of human ailments shall if the medicine contains industrial methylated spirit, indicate this fact on the label and be labelled with the words-"For external use only".