Supreme Court - Daily Orders
Adiwasi Gond Gowari (Gowari) Seva ... vs Anup Kumar Yadav on 1 April, 2024
Author: B.R. Gavai
Bench: B.R. Gavai
ITEM NO.49 COURT NO.3 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 122/2024 in C.A. No. 4101/2020
ADIWASI GOND GOWARI (GOWARI) SEVA MANDAL Petitioner(s)
VERSUS
ANUP KUMAR YADAV Respondent(s)
( IA No. 154683/2021 - EXEMPTION FROM FILING O.T.)
Date : 01-04-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SANDEEP MEHTA
For Petitioner(s) M/S. Lambat & Legiteam, AOR
Mr. Kishor Lambat, Adv.
Ms. Kashmira Lambat, Adv.
Ms. Suja Joshi, Adv.
Mr. Prem S Mankani, Adv.
Mr. Digant Mishra, Adv.
For Respondent(s) Mr. Aaditya Aniruddha Pande, AOR
Mr. Siddharth Dharmadhikari, Adv.
Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.
Mr. Aditya Krishna, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 08.04.2024.
(RASHMI DHYANI PANT) (ANJU KAPOOR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by rashmi dhyani pant Date: 2024.04.01 17:02:37 IST Reason: