Gauhati High Court
Padum Saikia vs The Power Grid Corporation Of India Ltd ... on 25 April, 2022
Author: Manish Choudhury
Bench: Manish Choudhury
Page No.# 1/2
GAHC010073082022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/2727/2022
PADUM SAIKIA
S/O LATE JADHAV SAIKIA, R/O VILL-NIZ-BAGHMARI, P.O.-BURIGANG,
P.S.-BISWANATH CHARIALI, DIST-BISWANATH, ASSAM
VERSUS
THE POWER GRID CORPORATION OF INDIA LTD AND 5 ORS
REPRESENTED BY THE CHAIRMAN AND MANAGING DIRECTOR, HAVING
ITS REGISTERED OFFICE AT B-9, QUTAB INSTITUTION AREA, KATWARIA
SARAI, NEW DELHI-110016
2:THE EXECUTIVE DIRECTOR OF THE POWER GRID CORPORATION OF
INDIA LTD.
6TH FLOOR
MONAL TOWER
G.S. ROAD
OPPOSITE ASSAM SECRETARIAT
DISPUR
GUWAHATI-781006
3:THE SENIOR GENERAL MANAGER OF THE POWER GRID CORPORATION
OF INDIA LTD.
NER OFFICE AT LAPALANG
LOWER NONGRAH
SHILLONG-793006
4:THE STATE OF ASSAM
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-06
5:THE DEPUTY COMMISSIONER
Page No.# 2/2
BISWANATH
P.O.-CHARIALI
DIST-BISWANATH
ASSAM
PIN-784176
6:THE CIRCLE OFFICER
BISWANATH REVENUE CIRCLE
P.O.-CHARIALI
DIST-BISWANATH
ASSAM
PIN-78417
Advocate for the Petitioner : MR. P J SAIKIA
Advocate for the Respondent : SC, PGCI LTD.
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : 25.04.2022 On the prayer of Mr. A. Das, learned counsel for the respondent nos. 1, 2 & 3, list the case on 29.04.2022.
Mr. P. Bordoloi, learned counsel for the petitioner is present.
JUDGE Comparing Assistant