Bombay High Court
Mr. Farrokh N. Working Boxwalla vs The Trustees Of The Parsi Punchayet And ... on 19 July, 2023
Author: Abhay Ahuja
Bench: Abhay Ahuja
1/1 55 sra 157 of 2022.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL REVISION APPLICATION NO.157 OF 2022
ALONGWITH
INTERIM APPLICATION NO.2457 OF 2022
IN
CIVIL REVISION APPLICATION NO.157 OF 2022
Farrokh N. Working Boxwalla .... Applicant
Versus
The Trustees of the Parsi Punchayat & Ors. .... Respondents
.....
Ms.Samiksha Manek i/b. M/s.Legal Associates, Advocate for the
Applicant.
.....
CORAM : ABHAY AHUJA, J.
DATED : 19th JULY 2023 P.C. :
It is stated that the settlement talks are still going on and some time may be granted. Accordingly list on 9th August, 2023.
(ABHAY AHUJA, J.) Rajeshri Aher ::: Uploaded on - 21/07/2023 ::: Downloaded on - 21/07/2023 23:00:56 :::