Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 44] [Entire Act]

Union of India - Section

Section 1 in The Provincial Insolvency Act, 1920

1. Short title and extent

(1)This Act may be called The Provincial Insolvency Act , 1920.
(2)It extends to [the whole of India except [the territories which, immediately before the 1st November, 1956, were comprised in Part B States] [Substituted by A.O.1950, for " all the Provinces of India except" .] and] the Scheduled Districts.