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Union of India - Section

Section 15 in The Mormugao Harbour Craft Rules, 1976

15. Comforts and protection of passengers.

(1)Every harbour craft licensed for the carriage of passengers shall be fitted with wooden benches or similar construction providing sufficient seating accommodation for the full complement of passengers it is certified to carry.
(2)Every such craft shall be provided with awnings and weather-screens to protect passengers from exposure to weather.