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Union of India - Section

Section 18 in National Nursing and Midwifery Commission Rules, 2024

18. Travelling allowances to other Members. Every other Member of the Commission other than the Members referred to in rule 10 and rule 13, including part-time Members of Boards, shall be entitled to draw travelling allowances and daily allowances at the rates admissible to an officer of the level of Joint secretary to the Government of India.